Delhi High Court - Orders
Govt Of Nct Of Delhi & Ors vs Ex Ct Subhash Chand on 24 February, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10310/2022 & CM Appls. 29742-29743/2022
GOVT OF NCT OF DELHI & ORS. ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra,
Ms. Laavanya Kaushik and Ms. Aliza
Alam, Advs.
versus
EX CT SUBHASH CHAND ..... Respondent
Through: Mr. Viraj R. Datar, Sr. Adv. with
Ms. Meenal Duggal and Mr. Saurav
Joon, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 24.02.2023 CM APPL. 29743/2022 Allowed, subject to just exceptions. Application disposed of.
W.P.(C) 10310/2022 & CM Appls. 29742/2022 Counsel for the parties to file their written submissions along with the judgments. They shall also place on record, a convenience file to be prepared by them jointly within six weeks.
List on August 11, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J FEBRUARY 24, 2023/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:24.02.2023 18:50:43