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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of West Bengal - Subsection

Section 128(g) in Siliguri Municipal Corporation Act, 1990

(g)is not exhibited for the purpose of any trade and relates to any-
(i)public charitable institution, or
(ii)public educational institution, or
(iii)public hospital, or
(iv)free dispensary, or -
(v)place of worship, or
(vi)information or direction given to the public for their convenience or guidance.