Bombay High Court
Ramlal Babulal Sakhare vs The Nashik Municipal Corpo. Thr. ... on 27 July, 2023
Author: N. R. Borkar
Bench: N. R. Borkar
4.WP.7079.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7079 OF 2023
Mr. Narendra Singh Kuldeep Singh Biji
deceased through LRS
Shri. Gurvindarsingh Narendrasingh Biji ...Petitioner
Versus
Nashik Municipal Corporation & Ors ...Respondents
WITH
WRIT PETITION NO. 1750 OF 2023
Mayuresh Shantaram Karad ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1749 OF 2023
Shantaram Govind Karad ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1763 OF 2023
Ramchandra Damodar Ghadge ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1754 OF 2023
Dyaneshwar Pralhad Patil ...Petitioner
Versus
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The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1753 OF 2023
Shaikh Faridabi Mohammad ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1752 OF 2023
Prashant Shrikant Tayade ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1751 OF 2023
Ramlal Babulal Sakhare ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1758 OF 2023
Shashikant Polad Sonawane ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1757 OF 2023
Suresh Haribhau Palekar ...Petitioner
Versus
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The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1756 OF 2023
Mrs. Manjushree Hari Bhadke ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1755 OF 2023
Mujahiddin Shaikh Mohammad ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1761 OF 2023
Shrikant Khandu Dhinde ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1760 OF 2023
Vilas Daguji Mandalik ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1759 OF 2023
Arun Pandurang Shelke ...Petitioner
Versus
The Nashik Municipal Corporation
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Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1762 OF 2023
Fakir Mohammad Akbar Patel ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 1827 OF 2023
Ravindra Abhimanyu Marathe ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7088 OF 2023
Gurvindersing Narendersing Biji ...Petitioner
Versus
The Commissioner, Nashik
Municipal Corporation & Anr. ...Respondents
WITH
WRIT PETITION NO. 7087 OF 2023
Ratanlal Dagdu Sharma ...Petitioner
Versus
The Commissioner, Nashik
Municipal Corporation & Anr. ...Respondents
WITH
WRIT PETITION NO. 7091 OF 2023
Dattatray Murlidhar Jadhav ...Petitioner
Versus
The Commissioner, Nashik
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Municipal Corporation & Anr. ...Respondents
WITH
WRIT PETITION NO. 7090 OF 2023
Tejindarsing Amarjeetsingh Biji ...Petitioner
Versus
The Commissioner, Nashik
Municipal Corporation & Anr. ...Respondents
WITH
WRIT PETITION NO. 7086 OF 2023
Amarjeetsingh Kuldeepsing Biji
deceased Thru LR Upkar Kaur Biji ...Petitioner
Versus
The Commissioner, Nashik
Municipal Corporation & Anr. ...Respondents
WITH
WRIT PETITION NO. 7101 OF 2023
Mr. Prashant Ramesh Ghayal ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7099 OF 2023
Mr. Karansingh Shivsingh Gill ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7102 OF 2023
Mr. Shaikh Fattu Shaikh Chand ...Petitioner
Versus
The Nashik Municipal Corporation
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Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7094 OF 2023
Mr. Jaspalsingh Tarvindarsingh Chandok ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7092 OF 2023
Mr. Shriram Pundlik Shinde ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7097 OF 2023
Mr. Hazarsingh Sohansingh Nagi
Deceased Through Lr
Mr. Kuldeepsingh Hazarsingh Nagi ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7095 OF 2023
Mr. Harpalsingh Amarjeetsingh ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7081 OF 2023
Mr. Shivsingh Hazarsingh Gill
Since deceased through Legal Heir ...Petitioner
Versus
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The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7093 OF 2023
Mr. Tandeshwari Munani Chandran ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7082 OF 2023
Mr. Shivsingh Hazarsingh Gill
Since deceased through Legal Heirs ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7083 OF 2023
Mr. Gangadhar Karbhari Karpe ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7089 OF 2023
Mr. Satpalsingh Gurubakshingh Chondok ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7100 OF 2023
Mr. Gulam Dastagir Abdul Gaffar ...Petitioner
Versus
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The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7098 OF 2023
Sukhmani Motors Thr Its Manager
Mr. Damanjit Kanwarjit Chadha ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7096 OF 2023
Sukhmani Motors Thr Its Manager ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7103 OF 2023
Surjitsingh Labhsingh Sethi
deceased through His Legal Heirs ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7085 OF 2023
Akhlakh Jahiruddin Shaikh
deceased through His Legal Heirs ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
WITH
WRIT PETITION NO. 7084 OF 2023
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Shabbir Mulla Yusuf Ali Dahodwala ...Petitioner
Versus
The Nashik Municipal Corporation
Through Its Commissioner & Ors ...Respondents
***
Mr. Sandeep D. Shinde, Mr. Akshay B and Mr. Laukik Pawar i/by Ergo Juris, for Petitioner. Mr. Sanjeet M. Gorwadkar i/by Mr. Gurudas Gorwadkar, for Respondent.
Mr. P.G. Sawant, AGP, for state. Mr. M. L. Patil, for Respondent - Nashik Corporation *** CORAM : N. R. BORKAR, J DATE : 27th JULY, 2023 P. C. :
1. List on 23rd August, 2023, at 02.30, p.m.
2. Interim order, if any, to continue till next date.
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