Delhi High Court - Orders
Air Cmde Navish Bahri(Retd) vs Union Of India & Ors on 7 October, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~45 & 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10686/2020, CM Nos. 33540/2020 & 13155/2021
AIR CMDE NAVISH BAHRI(RETD)
..... Petitioner
Through: Mr.S. S. Pandey, Mr.Abhishek Ritabh
Shukla and Mr. S Krishnamurthy,
Advs
versus
UNION OF INDIA & ORS.
..... Respondent
Through: Mr. Harish Vaidyanathan Shanker,
CGSC with Mr. Nitish Kumar Singh,
GP for R-1 & 2/UOI
Mr. Ashish Rana, Adv. for R-3
+ W.P.(C) 7250/2021, CM No. 22858/2021
COL RAVINDER CHAUHAN RETD.
..... Petitioner
Through: Mr.S. S. Pandey, Mr.Abhishek Ritabh
Shukla and Mr. S Krishnamurthy,
Advs.
versus
UNION OF INDIA AND ORS
..... Respondent
Through: Mr. Tanveer Ahmed Ansari, Sr. Panel
Counsel for R-1 & 2
Mr. Ashish Rana, Adv. for R-3
Ms. Manisha Agrawal Narain, Adv.
with Ms. Rakshita Goyal, Adv. for
R-4 and Wing Commander Sh.
Naresh Chan Sharma (Retd.)
Mr. Dinesh Monga & Mr. Atul Sahi,
Advs. for R-5
Signature Not Verified
Digitally Signed By:ANIL
KUMAR YADAV
Signing Date:08.10.2021
19:41:25
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 07.10.2021 This matter is being heard through Video-Conferencing. Arguments heard in part. To come up for further arguments on 8th October, 2021, to be shown on top of the Board.
V. KAMESWAR RAO, J OCTOBER 07, 2021/ak Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:08.10.2021 19:41:25