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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh State Prize Chits and Money Circulation Schemes (Banning) Rules, 1979

1. Short title and commencement:

(1)These rules may be called the Andhra Pradesh State Prize Chits and Money Circulation Schemes (Banning) Rules, 1979.
(2)They shall come into force on the 1st day of August, 1979.