Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] UT Chandigarh - Section Section 1 in Code of Criminal Procedure (Haryana Amendment) Act, 2014 1. in section 1, after figures "2014", the words "as extended to the Union territory of Chandigarh" shall be inserted;
