Delhi High Court - Orders
Bdr Pharmaceuticals International Pvt ... vs Bayer Healthcare Llc, And Anr on 22 February, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O.(COMM.IPD-PAT) 49/2022
BDR PHARMACEUTICALS INTERNATIONAL PVT LTD
..... Petitioner
Through: Mr. Praveen Singh and Mr. Durgesh
Nandini, Advocates.
versus
BAYER HEALTHCARE LLC, AND ANR ..... Respondents
Through: Mr. Pravin Anand and Mr. Davinder
Rawat, Advocates for R-1.
Mr. Harish Vaidyanathan Shankar,
CGSC with Mr. Srish Kumar Mishra,
Mr. Alexander Mathai Paikaday and
Mr. Krishnan V., Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 22.02.2024
1. The pleadings in the petition are complete. Mr. Pravin Anand, counsel for Respondent No. 1, points out that an appeal, arising from a related suit, is likely to come up for hearing shortly, which would have some bearing on the instant petition.
2. In view of the above, the hearing is adjourned to 10th July, 2024.
SANJEEV NARULA, J FEBRUARY 22, 2024/as This is a digitally signed order.
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