Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 132 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 132. Any enrolled student may, at any time, obtain a certificate copy of the entries relating to him in the enrollment register on payment of a fee of Re. one.
