Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 126 in The Companies (Amendment) Act, 2000 126. Amendment of section 250A.- In section 250A of the principal Act, for the figures and word" 247, 248 or 249", the word and figures" or 247" shall be substituted.
