Supreme Court - Daily Orders
Vanashakti vs Union Of India on 27 February, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
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ITEM NO.28 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).237/2017
VANASHAKTI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No. 66012/2019 – INTERVENTION/IMPLEADMENT, IA No.
8250/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 29672/2017 (XIV)
(WITH IA No. 102175/2021 - APPLICATION FOR PERMISSION, IA No.
102177/2021 - EXEMPTION FROM FILING AFFIDAVIT)
W.P.(C) No. 1079/2017 (PIL-W)
(WITH IA No. 124430/2018 - CLARIFICATION/DIRECTION)
Date : 27-02-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Prashant Bhushan, AOR
Mrs. Suroor Mander, Adv.
Mr. Colin Gonsalves, Sr. Adv.
Ms. Mugdha, Adv.
Mr. Satya Mitra, AOR
For Respondent(s) Mr. Ranjit Kumar, Sr. Adv.
Mr. Sandeep Narain, Adv.
Mr. Ankit Virmani, Adv.
Ms. Ruchika Agarwala, Adv.
Ms. Devanshi Sharma, Adv.
M/S. S. Narain & Co., AOR
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2023.02.27
Mr. Vikramjit Banerjee, A.S.G.
Mr. Swarupma Chaturvedi, Adv.
17:45:26 IST
Reason:
Mr. Zoheb Hosain, Adv.
Ms. Aakanksha Kaul, Adv.
Ms. Ruchi Kholi, Adv.
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Ms. Swarupma Chaturvedi, Adv.
Ms. Deepabali Dutta, Adv.
Mrs. Swarupama Chaturvedi, Adv.
Mrs. Aakamksha Kaul, Adv.
Ms. Deepabli Dutta, Adv.
Mrs. Ruchi Kohli, Adv.
Mrs. Aakanksha Kaul, Adv.
Mrs. Deepabali Dutta, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Amrish Kumar, AOR
Mr. Vikramjit Benerajee, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Aakanksha Kaul, Adv.
Mr. Saurabh Mishra, Adv.
Ms. Swarupma Chaturvedi, Adv.
Ms. Ruchi Kohli, Adv.
Mr. T.s.sabarish, Adv.
Mr. Sarvam Ritam Khare, AOR
Ms. Meena Sehrawat, Adv.
Mr. Suransh Chaudhary, Adv.
Mr. Akash Shukla, Adv.
Mr. Birendra Bikram, Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Sandeep Narain, Adv.
Mr. Ankit Virmani, Adv.
Ms. Ruchika Agarwala, Adv.
Ms. Devanshi Sharma, Adv.
M/S. S. Narain & Co., AOR
Ms. Shobha Gupta, AOR
Ms. Pooja Tripathi, Adv.
Ms. Jessy Kurian, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the petitions on 27 March 2023.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR