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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(xiia) in The Prevention Of Food Adulteration Act, 1954

(xiia)[ "primary food" means any article of food, being a produce of agriculture or horticulture in its natural form;] [ Inserted by Act 34 of 1976, Section 2 (w.e.f. 1-4-1976).]