Nagender vs . State Of H.P. on 1 March, 2024

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Himachal Pradesh High Court

Nagender vs . State Of H.P. on 1 March, 2024

Author: Virender Singh

Bench: Virender Singh

Nagender vs. State of H.P. .

Cr.M.P(M) No. 88 of 2024 01.03.2024 Present: Mr. Naresh Verma, Advocate for the applicant.

Mr. Mohinder Zharaick, Addl. A.G with Ms. Leena Guleria, Dy. A.G for the respondent.

List for consideration on 12th March, 2024.



             March 01, 2024
                 (naveen)
                       r              to               ( Virender Singh )
                                                             Judge









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