Jharkhand High Court
Neetu Singh vs State Of Jharkhand & Ors on 30 March, 2012
Author: Narendra Nath Tiwari
Bench: Narendra Nath Tiwari
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.7314 of 2011
Neetu Singh .......... Petitioner
Versus
The State of Jharkhand & Ors. ............ Respondents.
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CORAM : HON'BLE MR. JUSTICE NARENDRA NATH TIWARI
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For the Petitioner : Mr. Nilesh Kumar, Advocate
For the State : J.C. to A.G.
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4/30.03.2012: Learned counsel appearing on behalf of the petitioner seeks permission to withdraw this writ petition in order to approach the appropriate authority.
Permission is granted.
This writ petition is, accordingly, disposed of, as withdrawn.
(Narendra Nath Tiwari, J) Shamim/