Patna High Court - Orders
Lal Mani Devi vs Radha Devi And Anr on 12 August, 2022
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3158 of 2017
In
FIRST APPEAL No.168 of 2001
======================================================
Lal Mani Devi
... ... Petitioner/s
Versus
Radha Devi and Ors.
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr.Pramod Kumar Singh
For the Opposite Party/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
2 12-08-2022Heard the parties through video conferencing.
This application has been filed for restoration of F.A. No. 168 of 2001 which stood dismissed for non-compliance of order dated 19.12.2016.
For the reasons mentioned in the application, it is allowed and F.A. No. 168 of 2001 is restored to its original file.
(Sandeep Kumar, J) pooja/-
U