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Patna High Court - Orders

Lal Mani Devi vs Radha Devi And Anr on 12 August, 2022

Author: Sandeep Kumar

Bench: Sandeep Kumar

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Miscellaneous Jurisdiction Case No.3158 of 2017
                                                    In
                                     FIRST APPEAL No.168 of 2001
                  ======================================================
                  Lal Mani Devi

                                                                          ... ... Petitioner/s
                                                      Versus
                  Radha Devi and Ors.

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :      Mr.Pramod Kumar Singh
                  For the Opposite Party/s :      Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
                                        ORAL ORDER

2    12-08-2022

Heard the parties through video conferencing.

This application has been filed for restoration of F.A. No. 168 of 2001 which stood dismissed for non-compliance of order dated 19.12.2016.

For the reasons mentioned in the application, it is allowed and F.A. No. 168 of 2001 is restored to its original file.

(Sandeep Kumar, J) pooja/-

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