Delhi High Court - Orders
Bayer Healthcare Llc vs Natco Pharma Limited on 19 January, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~32 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 343/2019 & I.A. 8878/2019, 9685/2019, 1178/2022
BAYER HEALTHCARE LLC ..... Plaintiff
Through: Mr.Pravin Anand, Mr.Dhruv Anand,
Ms.Udita M. Patro, Mr.Devinder
Rawat, Ms.Swati Jain, Ms.Nimrat
Singh, Advs.
versus
NATCO PHARMA LIMITED ..... Defendant
Through: Mr.J.Sai Deepak, Mr.G.Nataraj,
Mr.Avinish K. Sharma,
Mr.Shashikant Yadav, Mr.Rahul
Bhujbal, Ms.Garima Joshi, Advs.
(33)+ CS(COMM) 660/2022 & I.A. 15573/2022, 15574/2022
BAYER HEALTHCARE LLC ..... Plaintiff
Through: Mr.Pravin Anand, Mr.Dhruv Anand,
Ms.Udita M. Patro, Mr.Devinder
Rawat, Ms.Swati Jain, Ms.Nimrat
Singh, Advs.
versus
MSN LABORATORIES PRIVATE LIMITED ..... Defendant
Through: Mr.G.Nataraj, Mr.Shashikant Yadav,
Mr.Rahul Bhujbal, Ms.Garima Joshi,
Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 19.01.2023
1. Today, it is not possible to hear these suits.
2. List on 1st February, 2023.
NAVIN CHAWLA, J JANUARY 19, 2023/Arya Signature Not Verified Digitally Signed By:SUNIL Signing Date:21.01.2023 18:58:24