Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 16 in Bengal, Agra And Assam Civil Courts Act, 1887 16. Seals of Courts.- Every Civil Court under this Act shall use a seal of such form and dimensions as are prescribed by the State Government.
