Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(25) in Rajasthan General Clauses Act, 1955 (25)"Dominion Legislature" shall mean the Legislature of the Dominion of India acting under the Government of India Act, 1935, as adopted by the Indian (Provisional Constitution) Order 1947;
