Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/4 vs The Union Of India And 4 Ors on 27 January, 2021

Author: Manish Choudhury

Bench: Manish Choudhury

                                                              Page No.# 1/4

GAHC010113532018




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3721/2018

         REGT. NO. 101287135 SUBRATA PAL AND 8 ORS.
         (HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL DISASTER RESPONSE
         FORCE AND HAVE A COMMON CAUSE OF ACTION). C/O THE
         COMMANDANT, 1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON,
         PO AZARA, KAMRUP, GUWAHATI, ASSAM, PIN-781017

         2: REGD. NO. 101287162 GORDHAN LAL PALIWAL
          SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
         DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
         C/O THE COMMANDANT
          1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
          PO AZARA
          KAMRUP
          GUWAHATI
         ASSAM
          PIN-781017

         3: REGD. NO. 101287056
          SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
         DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
         C/O THE COMMANDANT
          1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
          PO AZARA
          KAMRUP
          GUWAHATI
         ASSAM
          PIN-781017

         4: REGD. NO. 101287126 BANAMALI BEHERA
          SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
         DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
         C/O THE COMMANDANT
          1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
          PO AZARA
                                                     Page No.# 2/4

KAMRUP
GUWAHATI
ASSAM
PIN-781017

5: REGD. NO. 101287144
 SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
 1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
 PO AZARA
 KAMRUP
 GUWAHATI
ASSAM
 PIN-781017

6: REGT NO. 101287001 PRAVEEN NAUTIYAL
 SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
 1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
 PO AZARA
 KAMRUP
 GUWAHATI
ASSAM
 PIN-781017

7: REGT NO. 101287038 ARJUN KOTWAL
 SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
 1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
 PO AZARA
 KAMRUP
 GUWAHATI
ASSAM
 PIN-781017

8: REGT NO. 101287065 SAURABH KR. SHARMA
 SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
 1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
 PO AZARA
 KAMRUP
 GUWAHATI
ASSAM
 PIN-781017
                                                                  Page No.# 3/4


            9: REGT NO. 101287074 TARUN KUMAR
             SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
            DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
            C/O THE COMMANDANT
             1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
             PO AZARA
             KAMRUP
             GUWAHATI
            ASSAM
             PIN-78101

            VERSUS

            THE UNION OF INDIA AND 4 ORS.
            THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI-
            110003

            2:THE DIRECTOR GENERAL OF BORDER SECURITY FORCE
             BLOCK NO. 10
             CGO COMPLEX
             LODHI ROAD
             NEW DELHI-110003

            3:NATIONAL DISASTER MANAGMENT AUTHORITY
            THROUGH THE SECRETARY NDMA BHAWAN
            A-1
             SAFDARJUNG ENCLAVE
             NEW DELHI-110029

            4:DIRECTOR GENERAL OF NATIONAL DISASTER RESPONSE FORCE
             EAST BLOCK-7
             LEVEL-7
             R.K. PURAM
             NEW DELHI-110029

            5:DEPARTMENT OF PERSONAL AND TRAINING THROU THE SECRETARY
             NORTH BLOCK
             NEW DELHI-11000

Advocate for the Petitioner   : MR. R MAZUMDAR

Advocate for the Respondent : ASSTT.S.G.I.
                                                                                Page No.# 4/4

                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                          ORDER

Date : 27-01-2021 Ms. Y. Sultana, learned counsel appearing on behalf of Mr. R. Mazumdar, learned counsel for the petitioners has submitted, on instruction, that the petitioners have got the necessary relief in the meantime.

The said submission is also supported by Mr. S.S. Roy, learned Central Government Advocate appearing for the respondents.

In view of the above submission made by the learned counsel for the parties, this writ petition stands closed as infructuous.

JUDGE Comparing Assistant