Gauhati High Court
Page No.# 1/4 vs The Union Of India And 4 Ors on 27 January, 2021
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/4
GAHC010113532018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3721/2018
REGT. NO. 101287135 SUBRATA PAL AND 8 ORS.
(HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL DISASTER RESPONSE
FORCE AND HAVE A COMMON CAUSE OF ACTION). C/O THE
COMMANDANT, 1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON,
PO AZARA, KAMRUP, GUWAHATI, ASSAM, PIN-781017
2: REGD. NO. 101287162 GORDHAN LAL PALIWAL
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
KAMRUP
GUWAHATI
ASSAM
PIN-781017
3: REGD. NO. 101287056
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
KAMRUP
GUWAHATI
ASSAM
PIN-781017
4: REGD. NO. 101287126 BANAMALI BEHERA
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
Page No.# 2/4
KAMRUP
GUWAHATI
ASSAM
PIN-781017
5: REGD. NO. 101287144
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
KAMRUP
GUWAHATI
ASSAM
PIN-781017
6: REGT NO. 101287001 PRAVEEN NAUTIYAL
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
KAMRUP
GUWAHATI
ASSAM
PIN-781017
7: REGT NO. 101287038 ARJUN KOTWAL
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
KAMRUP
GUWAHATI
ASSAM
PIN-781017
8: REGT NO. 101287065 SAURABH KR. SHARMA
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
KAMRUP
GUWAHATI
ASSAM
PIN-781017
Page No.# 3/4
9: REGT NO. 101287074 TARUN KUMAR
SERVING AS HEAD CONSTABLE/PARAMEDIC IN THE NATIONAL
DISASTER RESPONSE FORCE AND HAVE A COMMON CAUSE OF ACTION).
C/O THE COMMANDANT
1ST BATTELION NDRF (128 BSF) LOCATED AT PATGAON
PO AZARA
KAMRUP
GUWAHATI
ASSAM
PIN-78101
VERSUS
THE UNION OF INDIA AND 4 ORS.
THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI-
110003
2:THE DIRECTOR GENERAL OF BORDER SECURITY FORCE
BLOCK NO. 10
CGO COMPLEX
LODHI ROAD
NEW DELHI-110003
3:NATIONAL DISASTER MANAGMENT AUTHORITY
THROUGH THE SECRETARY NDMA BHAWAN
A-1
SAFDARJUNG ENCLAVE
NEW DELHI-110029
4:DIRECTOR GENERAL OF NATIONAL DISASTER RESPONSE FORCE
EAST BLOCK-7
LEVEL-7
R.K. PURAM
NEW DELHI-110029
5:DEPARTMENT OF PERSONAL AND TRAINING THROU THE SECRETARY
NORTH BLOCK
NEW DELHI-11000
Advocate for the Petitioner : MR. R MAZUMDAR
Advocate for the Respondent : ASSTT.S.G.I.
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 27-01-2021 Ms. Y. Sultana, learned counsel appearing on behalf of Mr. R. Mazumdar, learned counsel for the petitioners has submitted, on instruction, that the petitioners have got the necessary relief in the meantime.
The said submission is also supported by Mr. S.S. Roy, learned Central Government Advocate appearing for the respondents.
In view of the above submission made by the learned counsel for the parties, this writ petition stands closed as infructuous.
JUDGE Comparing Assistant