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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(i) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(i)"market committee" means a committee constituted under section 5;
(ia)[ "market functionary" includes a trader, commission agent, broker, weighman. measurer, warehouseman or surveyor carrying on business in a market area on valid licence issued under section 13;] [Inserted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act. 1977, section 2.]
(i)[ xxx ] [Omitted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 2(e).]
(jj)[ "market year" means the year commencing on the first day of April;] [Inserted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1975, section 2(b).]