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State of Andhra Pradesh - Section

Section 22 in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

22. Classification of the members of the staff.

- Except in the case of employees paid from contingencies, the members of staff of the Institute shall be classified as under:-(i)Academic staff : Director, Deputy Director, Professor, Associate Professor, Assistant Professor and such other academic posts as may be decided by the Council of National Institute of Technology Science Education and Research and adopted by the Board from time to time;(ii)Technical staff : Principal Scientific Officer, Senior Scientific Officer, Scientific Officer, Principal Technical Officer, Senior Technical Officer, Technical Officer, Superintendent Engineer, Senior Executive Engineer, Executive Engineer, Junior Engineer, Assistant Engineer, Technical Assistant, Senior Technical Assistant, Technician, Senior Technician, Senior Work Assistant, Work Assistant, Senior Laboratory Assistant, Laboratory Assistant and such other Technical Staff as may be decided by the Council of National Institute of Technology Science Education and Research and adopted by the Board from time to time; and(iii)Administrative and others staff : Registrar, Deputy Registrar, Assistant Registrar, Librarian, Deputy Librarian, Assistant Librarian, Principal SAS Officer, Senior SAS Officer, SAS Officer, Medical Officer, Senior Medical Officer, Security Officer, Senior Assistant, Assistant, Superintendent, Senior Accountant, Accountant, Senior Superintendent, Stenographer, Senior Stenographer, Secretary, Senior Secretary, Pharmacist, Senior Pharmacist, Supporting Staff and such other Administrative and other staff as may be decided by the Council of National Institute of Technology Science Education and Research and adopted by the Board from time to time.
(2)Posts classified as Academic staff shall be vacation posts only.