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[Cites 0, Cited by 0] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(2) in The Delhi Co-operative Societies Rules, 2007

(2)The Committee shall elect a president, a vice president and a general secretary from amongst the institutional and elected members of the committee and the election of the office bearers shall be conducted by the returning officer within three days after the declaration of the election result. The president, vice president and general secretary may be removed from their office by no confidence votes by a majority of three fourth of members of committee.