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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(i) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(i)has been found guilty of grave misconduct in the discharge of his duties or being guity of corruption or any disgraceful conduct while holding the office of the member of the Committee;