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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(2)(h) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

(h)[ to provide for any other matter which is required to be prescribed.] [Added vide H.P.M.V.T(Amendment) Act, 1999.]