Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(3) in Tamil Nadu Private Colleges (Regulation) Act, 1976 (3)Each Tribunal shall have such jurisdiction and over such area oi in relation to such class of private colleges, as the Government may, by notification, from to time, determine.
