Allahabad High Court
Rajender Aggarwal And Another vs Union Of India And Another on 24 June, 2020
Bench: Sunita Agarwal, Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 10200 of 2020 Petitioner :- Rajender Aggarwal And Another Respondent :- Union Of India And Another Counsel for Petitioner :- Dinesh Kumar Singh,Anubhav Chandra,Om Prakash Yadav Counsel for Respondent :- A.S.G.I. Hon'ble Mrs. Sunita Agarwal,J.
Hon'ble Saumitra Dayal Singh,J.
Sri Prahlad Khare, learned Advocate has put in appearance on behalf of respondents.
At the outset, learned counsel for the petitioners submits that certain mistakes have crept in while drafting the writ petition. He prays for and is granted permission to withdraw the present writ petition with the liberty to file a fresh writ petition with correct details.
Dismissed as withdrawn.
Order Date :- 24.6.2020 P Kesari