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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(5)(h) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(h)call from any office, laboratory, college or institution maintained by the University, any information or returns as he may consider necessary for the exercise of his powers, performance of his functions or discharge of his duties; and