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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(c) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998

(c)"Fees" means and includes fees on markets, bus stand, on registration of cattles brought for sale and all other fees payable under the Act;