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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1)(b) in The U.P. Godam Niyamavali, 1972

(b)every application for licence to act as weigher, sampler or classifier shall be accompanied by a security of Rs. 50, in cash, treasury challan or gilt-edged securities and be in Form No. 4.