Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Maharashtra - Subsection Section 19(1) in The Maharashtra Tribal Economic Condition (Improvement) Act, 1976 (1)The Maharashtra Tribals Economic Condition (Improvement) Ordinance, 1976 (Mah. Ord. VIII of 1976), is hereby repealed.
