Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 27 August, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
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M/s. HPCL Biofuels Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Manish Kumar, Adv.
For the Respondent/s : Mr. Additional Solicitor General
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
8 27-08-2025Learned counsel appearing on behalf of the respondent senior counsel Shri P.K. Shahi has stated that the arguing counsel is having some personal difficulty to appear today and requested the matter to be taken up on 02.09.2025 at 02:15 P.M.
2. Having regard to the same, post this matter on 02.09.2025 at 02.15 P.M.
3. In the meanwhile, the interim order granted on 24.02.2025 shall stand extended till the next date of hearing.
(A. Abhishek Reddy , J) Gauravkr/-
U