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[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(c) in The West Bengal Scheduled Castes And Scheduled Tribes (Reservation of Vacancies in Services And Posts) Act, 1976

(c)[ a separate fifty-point roster shall be maintained by every establishment in the manner set out in the Schedule.] [[Clause (c) Substituted by W.B. Act 42 of 1994, which was earlier as under: