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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(6)(a) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(a)Communicate in simple ways to the population in the neighbourhood of the school, the rights of the child and the duties of the Central Government, the State Government, Local Authority, school, parents and guardian as enunciated in the Act;