Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 44] [Entire Act] State of Madhya Pradesh - Subsection Section 44(e) in The M.P. Shops and Establishments Act, 1958 (e)if any employer contravenes the provisions of Section 43, 54, 57 or 58; or
