Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(2)It shall be the responsibility of the State Registrar of clinical establishments to compile and update the State register of clinical establishments.