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Calcutta High Court

Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 18 December, 2018

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-8
                          ORDER SHEET

                         GA 3136 of 2018
                          CS 79 of 2011

                IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                          ORIGINAL SIDE



                    NARENDRA KUMAR BERLIA
                            Versus
                   OM PRAKASH BERLIA & ORS.


 BEFORE:
 The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 18th December, 2018.

Appearance:

Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv. Mr. Yashovardhan Kochar, Adv.
Mr. Ratul Das, Adv.
...for the plaintiff Mr. Samit Talukdar, Sr. Adv. Ms. H. Chakraborty, Adv. Mr. Satadeep Bhattacharyay, Adv.
Mr. S.R. Kakrania, Adv. ... for the defendant nos.1, 2, 9 & 10 Ms. Iti Dutta, Adv.
... guardian ad-litem for defendant no. 4 Mr. Aniruddha Mitra, Adv.
Ms. D. Adhikari, Adv. ... for the defendant nos. 3, 5 & 16 Mr. Ratnanko Banerji, Adv.
Mr. Sayed Huda, Adv.
Mr. Tarun Aich, Adv.
Mr. S. Chowdhury, Adv. ...for the defendant no.6 2 Mr. Anirban Roy, Adv. Mr. Chayan Gupta, Adv. Mr. Pramit Bag, Adv.
Mr. A. K. Dey, Adv.
...for the defendant nos. 7, 14, 21 & 22 The Court : Hearing concluded. Reserved for orders.
(MOUSHUMI BHATTACHARYA, J.) sp3