Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 18 December, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-8
ORDER SHEET
GA 3136 of 2018
CS 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 18th December, 2018.
Appearance:
Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv. Mr. Yashovardhan Kochar, Adv.
Mr. Ratul Das, Adv.
...for the plaintiff Mr. Samit Talukdar, Sr. Adv. Ms. H. Chakraborty, Adv. Mr. Satadeep Bhattacharyay, Adv.
Mr. S.R. Kakrania, Adv. ... for the defendant nos.1, 2, 9 & 10 Ms. Iti Dutta, Adv.
... guardian ad-litem for defendant no. 4 Mr. Aniruddha Mitra, Adv.
Ms. D. Adhikari, Adv. ... for the defendant nos. 3, 5 & 16 Mr. Ratnanko Banerji, Adv.
Mr. Sayed Huda, Adv.
Mr. Tarun Aich, Adv.
Mr. S. Chowdhury, Adv. ...for the defendant no.6 2 Mr. Anirban Roy, Adv. Mr. Chayan Gupta, Adv. Mr. Pramit Bag, Adv.
Mr. A. K. Dey, Adv.
...for the defendant nos. 7, 14, 21 & 22 The Court : Hearing concluded. Reserved for orders.
(MOUSHUMI BHATTACHARYA, J.) sp3