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State of Nagaland - Section

Section 4 in The Nagaland University Act, 1989

4. Objects.

- The objects of the University shall be to disseminate and advance knowledge by providing instructional and research facilities in such branches of learning as it may deem fit and by the example of its corporates life to make provisions for integrated courses in humanities, natural and physical sciences and social sciences in the educational programmes of the University ; to take appropriate measures for promoting inter-disciplinary studies and research in the University ; to educate and train manpower for the development of the State of Assam ; and to pay special attention to the improvement of the social and economic conditions and welfare of the people of that State, their intellectual, academic and cultural development.