Section 43 in The Rajasthan Electricity (Duty) Rules, 1970
43.
-Taxes and duties on Electricity Duty.(a)Taxes on consumption and sale of Electricity.Invoice of tax etc paid into TreasurySub-Treasury...............for...........(period){||-| Name and address of supplier on whose behalf money is paid[or the person liable to pay electricity duty under sub-section(5)or (6) of section 5 of the Rajasthan Electricity (Duty) Act,
