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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(b) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(b)all the officers who on the date of coming into force of these rules are holding their substantive appointments on pensionable posts created under Section 39 of the Adhiniyam; and