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[Cites 0, Cited by 4] [Entire Act]

State of Haryana - Section

Section 19D in The Punjab Security of Land Tenures Act, 1953

19D. Exemption of certain land.

- The provisions of this Act shall not apply to lands granted to any member of the Armed Forces of the Union for gallantry.] [Sub-sections (3) and (4) substituted by Punjab Act 11 of 1955.]