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Patna High Court - Orders

Mohan Singh @ Abhay Kmar Singh & Ors vs State Of Bihar & Anr on 30 January, 2009

Author: S.P.Singh

Bench: S.P.Singh

                  IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CR. REV. No.1092 of 2006
                    MOHAN SINGH @ ABHAY KMAR SINGH & ORS
                                          Versus
                               STATE OF BIHAR & ANR
                                        -----------

6   30.1.2009

This application stood dismissed as against Opposite party no.2 for non-compliance of the peremptory order dated 30.9.2008.

However, it will be open to the petitioners to file restoration petition, if so advised.

(S.P.Singh,J) KHAN