Patna High Court - Orders
Mohan Singh @ Abhay Kmar Singh & Ors vs State Of Bihar & Anr on 30 January, 2009
Author: S.P.Singh
Bench: S.P.Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CR. REV. No.1092 of 2006
MOHAN SINGH @ ABHAY KMAR SINGH & ORS
Versus
STATE OF BIHAR & ANR
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6 30.1.2009This application stood dismissed as against Opposite party no.2 for non-compliance of the peremptory order dated 30.9.2008.
However, it will be open to the petitioners to file restoration petition, if so advised.
(S.P.Singh,J) KHAN