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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(a) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(a)pulls down or will fully damages any board, document or gadgets posted or set up by the order of the tramway operator on the tramway system, or any rolling stock, or