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State of Uttar Pradesh - Section

Section 11 in The U.P. Electricity (Regulation of Distribution and Consumption) Order, 1977

11. Rescission and savings.

- The Uttar Pradesh Electricity (Regulation of Distribution and Consumption) Order, 1972, published under Notification No. 4484-ELC/XXIII, p.4, dated November 17, 1972, as amended from time to time is hereby rescinded and the provisions of Sections 6, 8 and 24 of the General Clauses Act, 1897 shall apply to its rescissions as they apply in relation to the repeal of an enactment by an Act of Parliament:[Schedule 'A'] [Substituted by Notification No. 8108-P-3-84-23, dated 24.10.1984.]
Group District Days of Closures
1. Aligarh, Azamgarh, Agra, Allahabad, Banda, Bijnor, Bareilly,Bara Banki, Ballia, Badaun, Bahraich, Bulandshahr, Etawah, Etah,Farrukhabad, Faizabad, Fatehpur, Gonda, Gorakhpur, Ghazipur,Ghaziabad, Hardoi, Hamirpur, Sitapur. Monday, Tuesday and Wednesday
2. Basti, Deoria, Jalaun, Jaunpur, Jhansi, Kanpur, Kanpur Dehat,Lalitpur, Lakhimpur Kheri, Lucknow, Moradabad, Mirzapur,Mathura, Mainpuri, Meerut, Muzaffarnagar, Pilibhit, Pratapgarh,Rae Bareli, Rampur, Saharanpur, Shahjahanpur, Sultanpur,Varanasi, Unnao. Thursday, Friday and Saturday
[Schedule 'B'] [Substituted by Notification No. 6758-P-3-84-23, dated 24.8.1984.]Agra Allahabad, Bareilly, Gorakhpur, Rampur, Lucknow, Meerut and Varanasi