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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(2)(j) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(j)the manner and conditions of disposal of property vested in the Government under sub-section (3) of section 28 ;