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Union of India - Section

Section 1193 in The National Institute Of Pharmaceutical Education And Research Act,1998

1193.

[26th June, 1998]An Act to declare certain institutions of pharmaceutical education and research to be institutions of national importance and for matters connected therewith orincidental thereto.BE it enacted by Parliament in the Forty-ninth Year of the Republic of India as follows:-Finanical Express explained What is THE NATIONAL INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESEARCH (AMENDMENT) ACT, 2021 which is passed by Parliament and how will it affect six institutes of pharma education?