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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(2) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(2)The buy-back of [shares or other specified securities] [Substituted by S.O. 745(E), dated 18.6.2004] from the open market may be in any one of the following methods:
(a)through stock exchange.
(b)Book Building process.