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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Haryana - Subsection

Section 7A(1)(b) in The Punjab Resumption of Jagirs Act, 1957

(b)where a jagirdar dies, whether before or after the commencement of this Act, the payment of arrears in respect of the jagir;