Himachal Pradesh High Court
Vidya Dutt vs . Kamal And Others on 23 June, 2023
Author: Virender Singh
Bench: Virender Singh
Vidya Dutt Vs. Kamal and others .
RSA No. 142 of 2023 23.6.2023 Present: Mr. Janesh Gupta, Advocate, for the appellant.
RSA No. 142 of 2023 & CMP No.7741 of 2023 Let, notices be issued to the respondents through ordinary as well as dasti returnable for 14.7.2023, on steps being taken within one week.
r to (Virender Singh)
Judge
June 23, 2023
(Guleria)
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