Delhi High Court - Orders
All India Dena Bank Employees ... vs Union Of India And Anr on 10 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11094/2023 & CM APPL. 43073/2023
ALL INDIA DENA BANK EMPLOYEES CO-ORDINATION
COMMITTEE ..... Petitioner
Through: Mr.Sahil Tagotra and Mr.Abhivayakti
Banerjee, Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr.Ajay Digpaul, CGSC with Mr.Kamal
Digpaul, Mr.Swati Kwatra and Ms.Ishita Pathak,
Advocates for R-1.
Mr.Rakesh Khanna, Sr. Advocate with
Ms.Praveena Gautam, Mr.Pawan Shukla and
Ms.Akanksha Tyagi, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 10.10.2023
1. Learned counsel appearing on behalf of petitioner-management submits that after filing of the main petition, the petitioner-management has filed 950 vakalatnamas on their behalf. However, there seem to be some objections with respect to the vakalanamas so filed.
2. Learned counsel appearing on behalf of the petitioner-management is directed to take appropriate steps to rectify objections, if any.
3. Learned counsel appearing for the petitioner, however, seeks adjournment on the ground that the arguing counsel is not available.
4. At request, list for consideration on 24.04.2024.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 10, 2023/MJ/rs This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:43:01