Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(f) in Agreement Between the Government of the Republic of India and the Government of Australia Concerning Transfer of Sentenced Persons (f)no other legal proceedings are pending against the sentenced person in the transferring State in which his or her presence is required;
