Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(xiia) in The West Bengal Primary Education Act, 1973 (xiia)[ "minority community" means a community notified as such by the State Government or the Central Government as the case may be;] [Inserted by Act No. 16 of 2014, dated 14.11.2014.]
